Patna High Court - Orders
Nand Kishore Singh vs The Biscomaun Through The Managing ... on 9 July, 2020
Author: Vikash Jain
Bench: Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.21507 of 2018
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Nand Kishore Singh
... ... Petitioner/s
Versus
The Biscomaun through the Managing Director and Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Vijay Kumar Singh, Adv
For the Biscomaun : Mr.Vikas Kumar, Adv
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CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
2 09-07-2020As prayed on behalf of the petitioner, let the matter be listed on 20.08.2020.
(Vikash Jain, J) Chandran/-
U