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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6)(a) in The Energy Conservation Building Code Rules, 2018

(a)fill out the checklist specified in the Appendix D of the Code, provide comments if the proposed design of building does not meet the construction requirements and specify the shortcomings in compliance to the Code, these rules and sanctioned plan, and shall-
(i)communicate its shortcomings and finding to the owner;
(ii)give specified time to the owner to implement its findings;
(iii)satisfy himself that the communication received thereafter from the owner meets the specified findings and fulfill shortcomings;