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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Punjab - Subsection

Section 107(2)(b) in The State Pharmacy Council Rules, 1951

(b)by one of the following documents :-
(i)Applicant's Diploma,
(ii)His certificate of registration in original if the same has not been already returned by him in accordance with the provisions of Section 36(5) of the Pharmacy Act, 1948,
(iii)A certificate in the Form M from two Pharmacists registered under the Act as to his identity.