Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(1) in West Bengal Municipal Corporation Act, 2006

(1)The State Government may constitute a Municipal Service Commission consisting of-
(a)a Chairman, and
(b)two other members.