Orissa High Court
Manas Ranjan Senapati & Ors vs State Of Odisha & Ors. .... Opposite ... on 13 October, 2023
Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.30307 of 2023
Manas Ranjan Senapati & Ors. .... Petitioners
Mr. B. Routray, Sr. Advocate
Along with
Mr. J. Biswal, Advocate
-versus-
State of Odisha & Ors. .... Opposite Parties
Mr. M.K. Balabantaray, AGA
Mr. S. Udgata, Advocate
(Opp. Party Nos. 3 & 4)
CORAM:
JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
13.10.2023 Order No
06. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.
2. Copy of the counter affidavit filed by Opp. Party Nos. 1 & 2 in Court be kept in record. Copy of the same is also served on the learned counsel for the Petitioners in Court today.
3. As requested, list this matter on 1st November, 2023.
4. Interim order passed earlier shall continue till the next date.
(Biraja Prasanna Satapathy) Judge Signature Not Verified Sneha Digitally Signed Signed by: SNEHANJALI PARIDA Designation: Jr. Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 18-Oct-2023 18:16:06