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State of Rajasthan - Section

Section 15 in Rajasthan Real Estate (Regulation and Development) Rules, 2017

15. Other functions of a real estate agent.

- The real estate agent shall provide assistance to enable the allottee and promoter to exercise their respective rights and fulfil their respective obligations at the time of booking and sale of any plot, apartment or building, as the case may be.Chapter - IV Details to be published on the Website of the Authority