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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(vii) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(vii)A statement to the effect that complete application is available on the website of the Applicant or any other authorised website and can be downloaded free of cost;