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Bombay High Court

Sami @ Arsh Ejaj Kazi vs State Of Maharashtra And Anr on 2 April, 2026

                                                                                                909-APL-1040-2025.doc



GAYATRI
             Digitally signed
         by GAYATRI
         RAJENDRA
                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
RAJENDRA SHIMPI
SHIMPI   Date: 2026.04.04
             12:46:28 +0530
                                                    CRIMINAL APPELLATE JURISDICTION

                                                 CRIMINAL APPLICATION NO. 1040 OF 2025

                                Sami @ Arsh Ejaj Kazi                                 ... Applicant
                                         Versus.
                                The State of Maharashtra & Anr.                       ... Respondents
                                                                     -----

                                Mr. Aashay Rabade a/w Mr. Shubhan Ray Kulkarni, Advocates for
                                Applicant.
                                Mr. Sukanta Karmakar, APP for Respondent - State.
                                Mr. Handal - API, Koregaon Park Police Station.
                                                             -------

                                                                 CORAM : ASHWIN D. BHOBE, J.
                                                                 DATE        : 2nd APRIL, 2026

                                P.C. :

1. Heard Mr. Aashay Rabade, learned Advocate for the Applicant. He states that the order dated 07.10.2025 has been complied with.

2. Issue notice to Respondent No. 2, returnable on 29.06.2026. Notice to Respondent No. 2 to be served through the Koregaon Park Police Station, Pune, with a direction to file a Gayatri shimpi 1 ::: Uploaded on - 04/04/2026 ::: Downloaded on - 10/04/2026 21:44:40 ::: 909-APL-1040-2025.doc service report on or before the next date of hearing.

3. Mr. Sukanta Karmakar, APP appears for the Respondent No. 1.

4. Mr. Aashay Rabade, learned Advocate for the Applicant, states that the spare copy of the paper book will be submitted to the Registry within ten days from today for the issuance of notice to Respondent No. 2.

5. In the meantime, interim order granted on 07.10.2025 to continue till the next date.

(ASHWIN D. BHOBE, J.) Gayatri shimpi 2 ::: Uploaded on - 04/04/2026 ::: Downloaded on - 10/04/2026 21:44:40 :::