Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Andhra Pradesh - Subsection Section 25(1)(a) in Andhra Pradesh Co-Operative Tribunal (Procedure) Rules, 1994 (a)the full fee paid where the fee was paid by mistake or in the manner not prescribed in sub-rule (2) of Rule 7;