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[Cites 0, Cited by 0] [Section 200] [Entire Act]

State of Rajasthan - Subsection

Section 200(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)such responsible person keeps the record of each test referred to in clause (a) and such record is produced for inspection to the Inspector having jurisdiction on demand;