Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Tamilnadu - Subsection Section 31(1) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017 (1)The Government may, by notification, constitute such number of Rent Court in as many urban areas as may be deemed necessary by it.
