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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(b) in Motor Vehicles Act, 1939

(b)regulate the submission of applications for such licences to the said authority, [* * * *] [The word 'or' omitted by section 8, Act 100 of 1956 (w.e.f. 16-2-1957).]