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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(xiv) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

(xiv)The Competent Authority/Committee for admissions shall prepare the final list of candidates, admitted course-wise and send the same to University.