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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(1) in Gujarat District Mineral Foundation Rules, 2016

(1)The Governing Council shall meet at least once every six months and every quarter. A member may request in writing for participation in meeting of the Governing Council through video-conference, if such member is unable to present in the meeting, the Chairperson after considering such request and technical feasibility, may permit such member to participate in the meeting through video conference.