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[Cites 0, Cited by 0] [Section 115WF(1)] [Section 115WF] [Entire Act]

Union of India - Subsection

Section 115WF(1)(a) in The Income Tax Act, 1961

(a)fails to make the return required under sub-section (1) of section 115-WD and has not made a return under sub-section (3) or a revised return under sub-section (4) of that section, or