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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(2)(b) in The Orissa Hindu Religious Endowments Rules, 1959

(b)Where any party wants a copy expeditiously he shall have to pay over and above the sum specified in Clause (a) a further sum of one rupee as emergency fees and in addition pay thirteen paise per each 100 words or part thereof.