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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2)(b) in West Bengal Municipal Service Commission Act, 2018

(b)in the case of a Member, 15 years' experience in group 'A' post or the like in Government, public undertaking or statutory body or local authority.