Supreme Court - Daily Orders
M/S Hcc-Sew-Meil-Aag Jv vs Assistant Commissioner Of State Tax on 9 April, 2025
ITEM NO.54 COURT NO.11 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4240/2025
[Arising out of impugned final judgment and order dated 02-01-2025
in WP No. 32883/2024 passed by the High Court for The State of
Telangana at Hyderabad]
M/S HCC-SEW-MEIL-AAG JV Petitioner(s)
VERSUS
ASSISTANT COMMISSIONER OF STATE TAX & ORS. Respondent(s)
(IA No. 39181/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT & IA No. 40428/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 4632/2025 (XII-A)
IA No. 43570/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
SLP(C) No. 5864-5869/2025 (XII-A) FOR ADMISSION and I.R. IA No. 54119/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 5859-5862/2025 (XII-A) IA No. 53964/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Date : 09-04-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE R. MAHADEVAN For Petitioner(s) :
Dr. S. Mualidhar, Sr. Adv. Ms. Aditi Anil Dani , AOR Mr. M. Ramachandra Murthy, Adv. Ms. Niharika Singh, Adv. Mr. M.A. Karthik, Adv.
Mr. Maitreya Subramaniam, Adv. Ms. Pallak Bhagat, Adv. For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R Signature Not Verified Digitally signed by VISHAL ANAND Date: 2025.04.09 As prayed for, list the matters on 16-4-2025.19:33:40 IST Reason:
(VISHAL ANAND) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)