Jammu & Kashmir High Court - Srinagar Bench
Kargil Mini Bus Operators vs State Of J&K And Ors on 8 March, 2021
Author: Puneet Gupta
Bench: Puneet Gupta
S. No. 205
After Notice Cause List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP No. 1124/2009
IA No. 1/2009 [2121/2009]
Kargil Mini Bus Operators .....Petitioner(s)
Through: None
V/s
State of J&K and Ors. ..... Respondent(s)
Through: Ms. Sahila Nisar, Advocate vice
Mr. T. M. Shamsi, ASGI
CORAM: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
08.03.2021 Perusal of file reveals that petitioner caused his threshold appearance in the matter on 16th December 2009, and thereafter remained absent. No one is appearing on his behalf, which suggests that petitioner has lost interest in prosecuting the matter.
Dismissed for want of prosecution along with connected CM(s). Interim direction, if any, shall stand vacated.
(PUNEET GUPTA) JUDGE SRINAGAR 08.03.2021 "Manzoor"
MANZOOR UL HASSAN DAR 2021.03.08 15:14