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Bombay High Court

Capgemini Technolgy Services India ... vs Inspector General Of Registration And ... on 6 December, 2021

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                           46-cwp-8482-21.doc

                 DSS
                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION
DINESH
SADANAND                                  WRIT PETITION NO. 8482 OF 2021
SHERLA

                       Capgemini Technology
Digitally signed by
DINESH SADANAND
SHERLA

                       Services India Limited Company                    ...Petitioner
Date: 2021.12.06
20:08:24 +0530


                              V/s.
                       Inspector General of Registration and
                       Chief Controlling Revenue and anr.         ...Respondents
                                                            -----
                       Mr. Sanjay Singhvi, Sr. Advocate i/b Mr Rohit Fazelbhoy for the Petitioner.
                       Mr. T.D. Deshmukh, A-Panel with Mr. S.H. Kankal, AGP for the Respondent /
                       State.
                                                            -----

                                                     C0RAM :     G. S. KULKARNI, J.

DATE : DECEMBER 06, 2021. PC :

Stand over to 7.12.2021 on supplementary board.
(G. S. KULKARNI, J.) 1/1