Bombay High Court
Capgemini Technolgy Services India ... vs Inspector General Of Registration And ... on 6 December, 2021
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
46-cwp-8482-21.doc
DSS
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
DINESH
SADANAND WRIT PETITION NO. 8482 OF 2021
SHERLA
Capgemini Technology
Digitally signed by
DINESH SADANAND
SHERLA
Services India Limited Company ...Petitioner
Date: 2021.12.06
20:08:24 +0530
V/s.
Inspector General of Registration and
Chief Controlling Revenue and anr. ...Respondents
-----
Mr. Sanjay Singhvi, Sr. Advocate i/b Mr Rohit Fazelbhoy for the Petitioner.
Mr. T.D. Deshmukh, A-Panel with Mr. S.H. Kankal, AGP for the Respondent /
State.
-----
C0RAM : G. S. KULKARNI, J.
DATE : DECEMBER 06, 2021. PC :
Stand over to 7.12.2021 on supplementary board.
(G. S. KULKARNI, J.) 1/1