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State of Rajasthan - Section

Section 22 in The Rajasthan District Courts Ministerial Establishment Rules, 1986

22. [ Procedure for recruitment to the Post of Senior Personal Assistant/Personal Assistant/Stenographer. [Substituted by Notification No. G.S.R. 118, dated 1.12.2015 (w.e.f. 5.3.1986).]

- The selection on the post of [Stenographer Grade-I/Stenographer Grade-II/Stenographer Grade-II] shall be made by the Recruiting Authority after holding a shorthand test and computer (Speed & efficiency) test & interviewing the candidates for the purpose of ascertaining whether they stammer so much that they are unable to read out what they have written. The names of the selected candidates shall be placed in order of merit and same shall be sent to Appointment Authority.]