Section 43(2)(f) in Nagpur Improvement Trust Act, 1936

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State of Maharashtra - Subsection

Section 43(2)(f) in Nagpur Improvement Trust Act, 1936

(f)a list of the names of all persons, if any, who have dissented, under clause (b) of sub-section (2) of section 41, from the proposed acquisition of their land or from the proposed recovery of a betterment contribution and a statement of the reasons given for such dissent; and

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State of Maharashtra - Subsection

Section 43(2)(f) in Nagpur Improvement Trust Act, 1936