Section 9(3)(a) in The Maharashtra Mathadi, Hamal And Other Manual Workers (Regulation Of Employment And Welfare) Act, 1969

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State of Maharashtra - Subsection

Section 9(3)(a) in The Maharashtra Mathadi, Hamal And Other Manual Workers (Regulation Of Employment And Welfare) Act, 1969

(a)the member representing the employer or the unprotected workers, ceases to adequately represent the employers, or as the case may be, the unprotected workers; or

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State of Maharashtra - Subsection

Section 9(3)(a) in The Maharashtra Mathadi, Hamal And Other Manual Workers (Regulation Of Employment And Welfare) Act, 1969