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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(5) in Rajasthan Para-medical Council Regulations, 2014

(5)Every Superintendent of an examination centre shall have to arrange a hall with tables chairs, etc. for the written test and all essential equipments which may be needed for the practical examination and the expenditure on the above shall be borne by the individual centre concerned.