Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73B] [Entire Act] State of Andhra Pradesh - Subsection Section 73B(6) in Andhra Pradesh Co-Operative Societies Rules, 1964 (6)Distribution of profits. - A Cooperative Credit Society shall distribute its net profits in any cooperative year as prescribed in the bye-laws.
