Bombay High Court
Itd Cementation India Limited vs Konkan Railway Corporation Limited on 28 March, 2019
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 1107 OF 2018
Itd Cementation India Limited. ....Petitioner
V/S
Konkan Railway Corporation Limited. ....Respondent
Dr. Birendra Saraf, Ms. Jyoti Sinha, Varun Manshinghka i/b Khaitan & Co. for Petitioner Mrs. Chitra Phadke a/w Kiran Bhagalia, Subhash Gutthe for Respondent CORAM : G. S. KULKARNI, J DATE : 28th March, 2019 P.C. :
Part heard. Stand over to 29/03/2019 at 3.00 p.m. Ad-interim relief if any, to continue till the next date.
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