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Bombay High Court

Tarachandra D. Roy vs Shree Ambika Printers And Publications on 12 September, 2022

Author: M. S. Karnik

Bench: M. S. Karnik

                                       82. wpst 4348-22 & ors..doc

Diksha Rane
          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION

              WRIT PETITION ST. NO. 4348 OF 2022

        TARACHAND D. ROY             ..PETITIONER
            VS.
        SHREE AMBIKA PRINTERS
        AND PUBLICATIONS             ..RESPONDENT
                            WITH
              WRIT PETITION ST. NO. 4351 OF 2022

        SHASHIKANT SINGH             ..PETITIONER
            VS.
        SHREE AMBIKA PRINTERS
        AND PUBLICATIONS             ..RESPONDENT

                            WITH
              WRIT PETITION ST. NO. 4353 OF 2022

        BHARATI UMESH KOTIYAN        ..PETITIONER
            VS.
        SHREE AMBIKA PRINTERS
        AND PUBLICATIONS             ..RESPONDENT

                            WITH
              WRIT PETITION ST. NO. 4354 OF 2022

        HARISH NAGANNA POOJARY        ..PETITIONER
            VS.
        SHREE AMBIKA PRINTERS
        AND PUBLICATIONS              ..RESPONDENT
                              WITH
               WRIT PETITION ST. NO. 4355 OF 2022

        DAMODAR POOVAPPA POOJARY     ..PETITIONER
            VS.
        SHREE AMBIKA PRINTERS
        AND PUBLICATIONS             ..RESPONDENT

                                                                1
                                82. wpst 4348-22 & ors..doc

                    WITH
      WRIT PETITION ST. NO. 4358 OF 2022

SHASHIKANT SINGH             ..PETITIONER
    VS.
SHREE AMBIKA PRINTERS
AND PUBLICATIONS             ..RESPONDENT
                    WITH
        WRIT PETITION NO. 8621 OF 2022

NAGESH LOKAYYA POOJARY        ..PETITIONER
    VS.
SHREE AMBIKA PRINTERS
AND PUBLICATIONS              ..RESPONDENT
                      WITH
         WRIT PETITION NO. 8616 OF 2022

SHREE AMBIKA PRINTERS
AND PUBLICATION              ..PETITIONER
    VS.
BHARATI KOTIYAN              ..RESPONDENT
                    WITH
        WRIT PETITION NO. 8620 OF 2022

SHREE AMBIKA PRINTERS
AND PUBLICATION              ..PETITIONER
    VS.
SHASHIKANT SINGH             ..RESPONDENT

                    WITH
        WRIT PETITION NO. 8614 OF 2022

SHREE AMBIKA PRINTERS
AND PUBLICATION              ..PETITIONER
    VS.
HARISH N. POOJARY            ..RESPONDENT




                                                        2
                                      82. wpst 4348-22 & ors..doc

                     WITH
         WRIT PETITION NO. 8618 OF 2022

SHREE AMBIKA PRINTERS
AND PUBLICATION                    ..PETITIONER
    VS.
DINESHKUMAR PAL                    ..RESPONDENT

                     WITH
         WRIT PETITION NO. 8623 OF 2022

SHREE AMBIKA PRINTERS
AND PUBLICATION                    ..PETITIONER
    VS.
NAGESH POOJARY                     ..RESPONDENT

                     WITH
         WRIT PETITION NO. 8803 OF 2022

SHREE AMBIKA PRINTERS
AND PUBLICATION                    ..PETITIONER
    VS.
TARACHAND ROY                      ..RESPONDENT

                     WITH
         WRIT PETITION NO. 8615 OF 2022

SHREE AMBIKA PRINTERS
AND PUBLICATION                    ..PETITIONER
    VS.
DAMODAR P. POOJARY                 ..RESPONDENT
                      ------------
Mr. Vishal Krishna for petitioner in WPST/4348/22,
WPST/4351/22,      WPST/4354/22,           WPST/4355/22,
WP/8621/22   and   for    respondent    in   WP/8614/22,
WP/8615/22, WP/8616/22, WP/8618/22, WP/8620/22, WP/
8623/22, WP/8803/22.

Mr. Meelan Topkar for the respondent in WPST/4348/22,
WPST/4351/22,       WPST/4354/22,       WPST/4355/22,


                                                              3
                                                                   82. wpst 4348-22 & ors..doc

                            WP8621/22 and for petitioner in WP/8614/22, WP/8615/22,
                            WP/8616/22, WP/8618/22, WP/8620/22, WP/8623/22, WP/
                            8803/22.
                                                   ------------
                                               CORAM : M. S. KARNIK, J.

DATE : SEPTEMBER 12, 2022.

P.C. :

1. By consent, stand over to October 3, 2022.
2. Time to remove office objections is extended by a period of two (2) weeks from today.

(M.S.KARNIK, J.) Digitally signed by DIKSHA DIKSHA DINESH RANE DINESH Date:

2022.09.12 RANE 20:22:01 +0530 4