Bombay High Court
Tarachandra D. Roy vs Shree Ambika Printers And Publications on 12 September, 2022
Author: M. S. Karnik
Bench: M. S. Karnik
82. wpst 4348-22 & ors..doc
Diksha Rane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION ST. NO. 4348 OF 2022
TARACHAND D. ROY ..PETITIONER
VS.
SHREE AMBIKA PRINTERS
AND PUBLICATIONS ..RESPONDENT
WITH
WRIT PETITION ST. NO. 4351 OF 2022
SHASHIKANT SINGH ..PETITIONER
VS.
SHREE AMBIKA PRINTERS
AND PUBLICATIONS ..RESPONDENT
WITH
WRIT PETITION ST. NO. 4353 OF 2022
BHARATI UMESH KOTIYAN ..PETITIONER
VS.
SHREE AMBIKA PRINTERS
AND PUBLICATIONS ..RESPONDENT
WITH
WRIT PETITION ST. NO. 4354 OF 2022
HARISH NAGANNA POOJARY ..PETITIONER
VS.
SHREE AMBIKA PRINTERS
AND PUBLICATIONS ..RESPONDENT
WITH
WRIT PETITION ST. NO. 4355 OF 2022
DAMODAR POOVAPPA POOJARY ..PETITIONER
VS.
SHREE AMBIKA PRINTERS
AND PUBLICATIONS ..RESPONDENT
1
82. wpst 4348-22 & ors..doc
WITH
WRIT PETITION ST. NO. 4358 OF 2022
SHASHIKANT SINGH ..PETITIONER
VS.
SHREE AMBIKA PRINTERS
AND PUBLICATIONS ..RESPONDENT
WITH
WRIT PETITION NO. 8621 OF 2022
NAGESH LOKAYYA POOJARY ..PETITIONER
VS.
SHREE AMBIKA PRINTERS
AND PUBLICATIONS ..RESPONDENT
WITH
WRIT PETITION NO. 8616 OF 2022
SHREE AMBIKA PRINTERS
AND PUBLICATION ..PETITIONER
VS.
BHARATI KOTIYAN ..RESPONDENT
WITH
WRIT PETITION NO. 8620 OF 2022
SHREE AMBIKA PRINTERS
AND PUBLICATION ..PETITIONER
VS.
SHASHIKANT SINGH ..RESPONDENT
WITH
WRIT PETITION NO. 8614 OF 2022
SHREE AMBIKA PRINTERS
AND PUBLICATION ..PETITIONER
VS.
HARISH N. POOJARY ..RESPONDENT
2
82. wpst 4348-22 & ors..doc
WITH
WRIT PETITION NO. 8618 OF 2022
SHREE AMBIKA PRINTERS
AND PUBLICATION ..PETITIONER
VS.
DINESHKUMAR PAL ..RESPONDENT
WITH
WRIT PETITION NO. 8623 OF 2022
SHREE AMBIKA PRINTERS
AND PUBLICATION ..PETITIONER
VS.
NAGESH POOJARY ..RESPONDENT
WITH
WRIT PETITION NO. 8803 OF 2022
SHREE AMBIKA PRINTERS
AND PUBLICATION ..PETITIONER
VS.
TARACHAND ROY ..RESPONDENT
WITH
WRIT PETITION NO. 8615 OF 2022
SHREE AMBIKA PRINTERS
AND PUBLICATION ..PETITIONER
VS.
DAMODAR P. POOJARY ..RESPONDENT
------------
Mr. Vishal Krishna for petitioner in WPST/4348/22,
WPST/4351/22, WPST/4354/22, WPST/4355/22,
WP/8621/22 and for respondent in WP/8614/22,
WP/8615/22, WP/8616/22, WP/8618/22, WP/8620/22, WP/
8623/22, WP/8803/22.
Mr. Meelan Topkar for the respondent in WPST/4348/22,
WPST/4351/22, WPST/4354/22, WPST/4355/22,
3
82. wpst 4348-22 & ors..doc
WP8621/22 and for petitioner in WP/8614/22, WP/8615/22,
WP/8616/22, WP/8618/22, WP/8620/22, WP/8623/22, WP/
8803/22.
------------
CORAM : M. S. KARNIK, J.
DATE : SEPTEMBER 12, 2022.
P.C. :
1. By consent, stand over to October 3, 2022.
2. Time to remove office objections is extended by a period of two (2) weeks from today.
(M.S.KARNIK, J.) Digitally signed by DIKSHA DIKSHA DINESH RANE DINESH Date:
2022.09.12 RANE 20:22:01 +0530 4