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[Cites 0, Cited by 0] [Section 38(4)] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(4)(b) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(b)appointment to the post for which no service rules exists, if the posts are within the purview of the Commission, recruitment in consultation with them;