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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3) in Life Insurance Corporation of India (Staff) Regulations, 1960

(3)If any question arises whether any movement or activity falls within the scope of this regulation the decision of the Corporation thereon shall be final [under these regulations.] [Notified in Gazette of India, Extraordinary, Part-II section 3 sub-section (i) dated 13.12.1993.]