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State of Tamilnadu - Section

Section 16 in Tamil Nadu Teachers Education University Act, 2008

16. Authorities of the University.

(1)The authorities of the University shall be the following, namely:-
(1)The Syndicate
(2)The Academic Council
(3)The Finance Committee
(4)The Board of Studies; and
(5)Such other bodies as may be declared by the statutes to be the authorities of the University