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[Cites 0, Cited by 0] [Section 115D(1)] [Section 115D] [Entire Act]

State of Uttar Pradesh - Subsection

Section 115D(1)(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)on a report made by the Lekhpal under sub-rule (3) of Rule 115-C; or