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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(l) in The Central Silk Board Silkworm Seed Regulations, 2010

(l)maintain upto date record of seed cocoon procurement, quantity of seeds produced, moth examination details and disease incidence and disposal of seeds and submit quarterly reports in Form-1;