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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(7) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(7)The Registrar shall exercise such other powers, perform such other functions and discharge such other duties as may be prescribed and as may be allocated to him from time to time by the Vice-Chancellor.