Delhi High Court - Orders
Strides Pharma Science Limited vs Central Medical Services Society & Ors on 15 April, 2021
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~15.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 426/2019
STRIDES PHARMA SCIENCE LIMITED ..... Petitioner
Through: Mr. Rajiv Nayar, Sr. Advocate with
Ms. Iti Agarwal and Mr. Aayush Sai,
Advocates
versus
CENTRAL MEDICAL SERVICES SOCIETY & ORS.
..... Respondents
Through: Ms. Aakanksha Kaul, Mr. Karan
Chibber and Mr. Manek Singh,
Advocates
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
(VIA VIDEO CONFERENCING)
ORDER
% 15.04.2021 The matter has been circulated by way of Supplementary List. I.A. 5327/2021 (Under Section 151 CPC by Respondent No. 1)
1. The present application has been filed under Section 151 CPC on behalf of respondent No. 1 seeking dismissal of the present petition.
2. Issue notice.
3. Mr. Aayush Sai, Advocate accepts notice on behalf of the petitioner. Reply, if any, be filed before the next date of hearing.
4. Subject to the orders of Hon'ble Judge-in-Charge, list before the Roster Bench on 20.04.2021.
MANOJ KUMAR OHRI, J APRIL 15, 2021/na Click here to check corrigendum, if any