Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 101A in The Punjab Panchayati Raj Act, 1994 101A. [-] [Rule 101-A, inserted by Punjab Act 15 of 2000 and omitted vide Punjab Act No. 11 of 2002.]
