Himachal Pradesh High Court
Ashok Kumar vs Gurcharan Kaur Alias Gurbachan Kaur & ... on 13 May, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Ashok Kumar Vs Gurcharan Kaur alias Gurbachan Kaur & Ors RSA No.433 of 2014 13.05.2022 Present:
.
Ms. Garima Kuthiala and Ms. Anaida Kuthiala, Advocates, for the appellant. Mr. Yasnav Kumar, Advocate, vice Mr. Jagat Pal, Advocate, for respondents No.1 and 2.
Respondent No.3 ex-parte.
None for respondent No.4.
Learned counsel for the parties stated that the arguing counsel are not available, therefore, the matter be adjourned.
At their request, list the matter after summer holidays.
Jyotsna Rewal Dua Judge May 13, 2022 (R.Atal) ::: Downloaded on - 13/05/2022 20:07:38 :::CIS