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Chattisgarh High Court

Smt. Sangeeta Agrawal vs State Of Chhattisgarh 23 ... on 24 January, 2018

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                             M.CR.C.(A). No. 268 of 2017
                      Smt. Sangeeta Agrawal Vs. State of C.G.




24/01/2018

None for the applicant.

Mr. Sanjay Agrawal, counsel for the objector. Heard.

As prayed by the learned counsel for the objector, list this case after a week.

Sd/-

(Rajendra Chandra Singh Samant) Judge balram