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State of Uttar Pradesh - Section

Section 23 in The U.P. Blackmarketeer Prisoners Rules, 1979

23. Correspondence.

- Every superior class blackmarketeer prisoner may write two letters in a month. All letters addressed to a superior class prisoner and received in Jail will be delivered to him. Every ordinary class blackmarketeer prisoner may write and receive one letter in a month. This privilege shall be subject to good conduct and may be withdrawn or postponed by the Superintendent, if the blackmarketeer prisoner has been guilty of a serious breach of discipline.Note. - A prisoner may, with the permission of the Superintendent substitute a letter with reply for an interview or vice versa.