Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(1) in The U.P. Educational Institutions (Taking-Over of Management) Act, 1976 (1)The Uttar Pradesh Educational Institutions (Taking over of Management) Ordinance, 1976 (U.P. Ordinance 14 of 1976), is hereby repealed.
