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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(4) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(4)Display of license & Rules. - The rules and license issued under the Act printed in large type together with name and address of the licensee shall be displayed in some conspicuous place at the entrance at a height of not more than 1.25 meters.