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State of Assam - Section

Section 257 in Assam Excise Rules, 1945

257. Licence fees for the sale of medicated wines by chemists, druggists, apothecaries or keepers of dispensaries.

- The fee for a licence granted to chemists, druggists apothecaries or keepers of dispensaries for sale of medicated wines and similar preparations mentioned in Order 35 (5) shall be Rs. 20 per annum and shall be payable in advance. In addition to the annual lump fee, a fee of annas four per quart bottle shall be levied on the basis of sales of such wines during the previous month and shall be payable by the 15th of the month following the month to which the sales relate.