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State of Jharkhand - Section

Section 264 in Bihar Education Code, 1961

264. Boys with Transfer Certificates from Primary Schools may be tested on admission to other schools.

- Head teachers of schools to which boys coming from primary schools with transfer certificates wish to be admitted are not bound to take them into the school for which they are said to be fit in the transfer certificate. An entrance examination of such candidates for admission may be held by the head teacher of the school to which the boy is to be admitted, and if his examination is not favourable to the candidates they may be given the option of joining a lower class or of going to other schools.(D.P.I.'s circular no. 113, dated the 11th August 1905.)