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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(d) in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995

(d)"Place of meeting" means a place fixed for the meeting of the Panchayat or a place to which journey is required" to be performed by President, Vice-President and any member under general or special order of Government;