Kerala High Court
K.P.Sayedalavi Haji vs The Commissioner Of Police on 23 February, 2015
Author: Ashok Bhushan
Bench: A.M.Shaffique, Ashok Bhushan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE THE AG.CHIEF JUSTICE MR.ASHOK BHUSHAN
&
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
MONDAY, THE 23RD DAY OF FEBRUARY 2015/4TH PHALGUNA, 1936
WP(C).No. 5273 of 2015 (H)
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PETITIONER(S) :-
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K.P.SAYEDALAVI HAJI, AGED 70 YEARS
S/O.ABDULLAKUTTY, MUSALIAR, S.M.ROAD, CHEMMAD
THIRURANGADI TALUK, THRIKKULAM AMSOM
DESOM, P.O.THIRURANGADI.
BY ADV. SMT.BIMALA BABY
RESPONDENT(S) :-
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1. THE COMMISSIONER OF POLICE, OFFICE OF THE COMMISSIONER OF POLICE
KOZHIKODE 673001.
2. THE SUB INSPECTOR OF POLICE, THIRURANGADI
POLICE STATION, KOZHIKODE 673010.
3. ASHRAFF, S/O.KALLUPARAMBAN HAJI ABDURAHIM
RAHIM MANZIL, THIRURANGADI TALUK, THRIKKULAM AMSOM
DESOM, CHEMMAD, P.O.THIRURANGADI.676306.
4. K.SHERIFF, AGED 40 YEARS,
S/O.KALLUPARAMBAN HAJI ABDURAHIM, RAHIM MANZIL
THIRURANGADI TALUK, THRIKKULAM AMSOM, DESOM
CHEMMAD, P.O.THIRURANGADI.676306.
R1 & R2 BY SR.GOVERNMENT PLEADER SRI.C.R.SYAMKUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23-02-
2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
jvt
ASHOK BHUSHAN, Ag. C.J &
A.M. SHAFFIQUE, J.
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W.P.(C) No.5273 of 2015
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Dated this the 23rd day of February 2015
J U D G M E N T
Ashok Bhushan, Ag.CJ Learned counsel for the petitioner seeks permission to withdraw the writ petition. Permission is granted.
Hence, this writ petition is dismissed as withdrawn.
Sd/-
ASHOK BHUSHAN Ag. CHIEF JUSTICE Sd/-
A.M. SHAFFIQUE JUDGE //TRUE COPY// P.A. TO JUDGE Jvt