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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(4) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(4)A polling agent may perform such functions in connection with the poll as are authorised by or under these rules, to be performed by a polling agent.