Delhi High Court - Orders
M/S. Pma Construction Co vs M/S. Ntpc Ltd on 8 July, 2024
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 68/2022
M/S. PMA CONSTRUCTION CO. .....Decree Holder
Through: None
versus
M/S. NTPC LTD. .....Judgement Debtor
Through: Mr. Adarsh Tripathi, Mr.
Vikram Singh Baid and Mr. Ajitesh Garg,
Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 08.07.2024
1. There is no appearance on behalf of the decree holder.
2. Re-notify on 5 September 2024.
C.HARI SHANKAR, J JULY 8, 2024 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/07/2024 at 23:03:38