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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(b) in The Rajasthan Warehouses Rules, 1960

(b)execute a bond with two sureties to the satisfaction of the prescribed authority for a like amount in case where the surety is a company and the prescribed authority is satisfied, there may be only one surety,