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[Cites 0, Cited by 0] [Section 12(10)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(10)(c) in The Merchant Shipping (Amendment) Act, 2002

(c)the expiry date may remain unchanged provided one or more annual, intermediate or periodical surveys, as the case may be, are carried out so that the maximum stipulated intervals between the surveys are not exceeded.