Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(8)(b) in Tamil Nadu Highways Act, 2001 (b)occupation of such highway or such land, after the expiry of the period for which permission was granted for any temporary use under this Act; or