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[Cites 0, Cited by 5] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2) in Government of India Act, 1935

(2)In other respects, the privileges of members of the Chambers shall be such as may from time to time be defined by Act of the Federal Legislature and, until so defined, shall be such as were immediately before the establishment of the Federation enjoyed by members of the Indian Legislature.